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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

8. Functions of the Chairman of the EAMCET Committee.

- Chairman of the Committee:
(1)shall preside over all the meetings of the committee and in his absence he may nominate one of the members of the committee to preside over the meetings.
(2)shall appoint paper setters, moderators for the EAMCET and decide upon the printing press or presses where the confidential material of the Test shall be printed.
(3)may appoint a competent officer to assist the Convenor.