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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(2)After execution of agreement the purchaser trade will get the agricultural produce of the seller weighed on the electronic weigh bridge, certified and verified by the Weights and Measures Department.