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State of Tamilnadu - Section

Section 17 in Tamil Nadu Patta Passbook Act, 1983

17. Penalty for furnishing false information.

- If any person who is required to furnish any information under this Act, furnishes any information which he knows, or has reason to believe to be false, he shall be punishable with imprisonment for a term which may extend to three months or with fine, which may extend to one thousand rupees.