Rajasthan High Court - Jaipur
Prerna Agricultural Farms Pvt. Ltd vs Jaipur Development Authority on 6 January, 2023
Author: Shubha Mehta
Bench: Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1076/2019
Prerna Agricultural Farms Pvt. Ltd.
----Petitioner
Versus
Jaipur Development Authority
----Respondent
Connected With S.B. Civil Writ Petition No. 15286/2018 Jaipur Development Authority
----Petitioner Versus Prerna Agricultural Farms Private Ltd
----Respondent For Petitioner(s) : Mr. Bharat Vyas Mr. Surya Pratap Singh For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey for J.D.A. HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 06/01/2023 S.B. Civil Writ Petition No. 1076/2019- izdj.k fuosnu vuqlkj fnukad 31-01-2023 dks lwphc) gksA S.B. Civil Writ Petition No. 15286/2018- dk;kZy; dks funsZf'kr fd;k tkrk gS fd nSfud okn lwph esa vafdr vf/koDrkx.k ds uke nq:Lr fd;s tkosaA fo}ku vf/koDrk izR;FkhZ tokc izLrqr djus ds fy, le; pkgrs gSa] ftUgsa ,d lIrkg esa tokc is'k djus gsrq funsZf'kr fd;k tkrk gSA fuosnu vuqlkj izdj.k fnukad 31-01-2023 dks lwphc) gksA (SHUBHA MEHTA),J VISHAL SHARMA /47-48 (Downloaded on 12/01/2023 at 11:25:15 PM) Powered by TCPDF (www.tcpdf.org)