Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 26]

Rajasthan High Court - Jaipur

Prerna Agricultural Farms Pvt. Ltd vs Jaipur Development Authority on 6 January, 2023

Author: Shubha Mehta

Bench: Shubha Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1076/2019

                                   Prerna Agricultural Farms Pvt. Ltd.
                                                                                                         ----Petitioner
                                                                          Versus
                                   Jaipur Development Authority
                                                                                                       ----Respondent

Connected With S.B. Civil Writ Petition No. 15286/2018 Jaipur Development Authority

----Petitioner Versus Prerna Agricultural Farms Private Ltd

----Respondent For Petitioner(s) : Mr. Bharat Vyas Mr. Surya Pratap Singh For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey for J.D.A. HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 06/01/2023 S.B. Civil Writ Petition No. 1076/2019- izdj.k fuosnu vuqlkj fnukad 31-01-2023 dks lwphc) gksA S.B. Civil Writ Petition No. 15286/2018- dk;kZy; dks funsZf'kr fd;k tkrk gS fd nSfud okn lwph esa vafdr vf/koDrkx.k ds uke nq:Lr fd;s tkosaA fo}ku vf/koDrk izR;FkhZ tokc izLrqr djus ds fy, le; pkgrs gSa] ftUgsa ,d lIrkg esa tokc is'k djus gsrq funsZf'kr fd;k tkrk gSA fuosnu vuqlkj izdj.k fnukad 31-01-2023 dks lwphc) gksA (SHUBHA MEHTA),J VISHAL SHARMA /47-48 (Downloaded on 12/01/2023 at 11:25:15 PM) Powered by TCPDF (www.tcpdf.org)