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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa State Transport Appellate Tribunal Rules, 1993

(2)All words and expressions used but not defined in these rules shall have the same meaning assigned to them in the Act and the Orissa Motor Vehicles Rules, 1993.Chapter-II Headquarters, sitting and office hours