Section 85(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

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State of Tamilnadu - Subsection

Section 85(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)any vehicle, vessel or animal is needed or is likely to be needed for the purpose of transport of ballot boxes to or from any polling station, or transport of members of the police force for maintaining order during the conduct of such election or transport of any officer or other person for performance of any duties in connection with such election,

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State of Tamilnadu - Subsection

Section 85(1)(b) in The Coimbatore City Municipal Corporation Act, 1981