Madras High Court
M/S. Ramalingam Constructions ... vs The Tamilnadu Police Housing ... on 25 June, 2025
Author: N. Anand Venkatesh
Bench: N. Anand Venkatesh
W.P No. 9491 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-06-2025
CORAM
THE HONOURABLE MR JUSTICE N. ANAND VENKATESH
WP No. 9491 of 2024
AND
WMP NO. 10489 OF 2024,WMP NO. 10490 OF 2024
M/s. Ramalingam Constructions Company(p) Ltd.,
NR Towers, No. 175/2, South State Bank Nagar,
Chettipalayam, Erode -638 002.
... Petitioner
Vs
The Tamilnadu Police Housing Cororation Ltd.,
(government Of Tamil Nadu Undertaking),
Represented By Its Chief Engineer, No.
132,E.V.R.Salai, Kilpauk, Chennai -600 010.
... Respondent
PRAYER
Writ Petition under Article 226 of the Constitution of India praying for a Writ of
Certiorari to call for the records relating to the proceedings of the respondent in
Lr.No. CE/DEB/461/2014 dated 27.03.2024 and quash the same as illegal,
against the principles of natural justice, arbitrary and without jurisdiction
For Petitioner : Mr.R.Shivakumar
For Respondents : Mr.J.Ravindran, Additional
Advocate General assisted by
Mr.K.Surendran
Additional Government Pleader
N.ANAND VENKATESH J.
1/2
https://www.mhc.tn.gov.in/judis ( Uploaded on: 26/06/2025 03:46:53 pm )
W.P No. 9491 of 2024
KST
ORDER
Learned counsel for the petitioner seeks to withdraw the writ petition and has made an endorsement in the court bundle to that effect.
2. Recording the said submission and the endorsement, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
25-06-2025 KST Neutral Citation:Yes/No To The Tamilnadu Police Housing Cororation Ltd., (government Of Tamil Nadu Undertaking), Represented By Its Chief Engineer, No. 132,E.V.R.Salai, Kilpauk, Chennai -600 010.
W.P.No.9491 of 2024 2/2https://www.mhc.tn.gov.in/judis ( Uploaded on: 26/06/2025 03:46:53 pm )