Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 55 in The Indian Trusts Act, 1882 55. Rights to rents and profits. - The beneficiary has, subject to the provisions of the instrument of trust, a right to the rents and profits of the trust-property.
