Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Ut Of J&K vs Vikrant Singh And Others on 27 June, 2022

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                       Serial No. 06



          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU


                                                        CRL R No. 24/ 2022


UT Of J&K                                            ...Applicant(s)/Petitioner(s)
                           Through:-   None
<




                                v/s

Vikrant Singh and others                                      ...Respondent(s)

                           Through:-   None

    Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

Issue notice to the respondents, returnable within four weeks' steps for service be taken within one week.

List on 10.10.2022.

(VINOD CHATTERJI KOUL) JUDGE Jammu 27.06.2022 Javid