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Madhya Pradesh High Court

Vikas Shukla vs Smt. Reena Shukla on 5 September, 2023

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                     1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                         ON THE 5 th OF SEPTEMBER, 2023
                                      MISC. CRIMINAL CASE No. 40941 of 2019

                         BETWEEN:-
                         1.    VIKAS SHUKLA S/O SHRI GHANSHYAM SHUKLA,
                               AGED ABOUT 33 YEARS, OCCUPATION: PRIVATE
                               SERVICE MAHENDRA WARD KARELI DISTT.
                               NARSINGHPUR AT PRESENT PUSHPAK NAGAR
                               NEAR SAI MANDIR ADHARTAL DISTRICT
                               JABALUR (MADHYA PRADESH)

                         2.    GHANSHYAM PRASAD SHUKLA S/O SHRI
                               SUNDARLAL SHUKLA, AGED ABOUT 67 YEARS,
                               OCCUPATION: RETIRED PERSON R/O MAHENDRA
                               WARD   KARELI    DISTRICT   NARSINGHPUR
                               (MADHYA PRADESH)

                         3.    SMT. KRISHNA BAI W/O SHRI GHANSHYAM
                               PRASAD SHUKLA, AGED ABOUT 62 YEARS,
                               OCCUPATION: HOUSEWIFE R/O MAHENDRA
                               WARD   KARELI    DISTRICT NARSINGHPUR
                               (MADHYA PRADESH)

                         4.    VIVEK SHUKLA S/O SHRI GHANSHYAM PRASAD
                               SHUKLA, AGED ABOUT 31 YEARS, OCCUPATION:
                               PRIVATE SERVICE PERMANENT R/O MAHENDRA
                               WARD KARELI DISTT NARSINGHPUR AT
                               PRESENT    LAKHNADAUN   DISTRICT   SEONI
                               (MADHYA PRADESH)

                         5.    SMT. DEEP SHIKHA TIWARI W/O SHRI RAHUL
                               TIWARI, AGED ABOUT 35 YEARS, OCCUPATION:
                               HOUSE WIFE R/O DHANWANTARI NAGAR GARHA
                               MAHARANA PRATAP NAGAR WARD DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         6.    RAHUL TIWARI S/O SHRI RATAN KUMAR TIWARI,
                               AGED ABOUT 40 YEARS, OCCUPATION: PRIVATE
                               SERVICE R/O DHANWANTARI NAGAR GARHA
                               MAHARAN PRATAP NAGAR WARD DISTRICT
                               JABALPUR (MADHYA PRADESH)

                                                                           .....APPLICANTS
Signature Not Verified
Signed by: MANOJ KUMAR
LALWANI
Signing time: 9/6/2023
11:31:40 AM
                                                             2
                         (NONE)

                         AND
                         SMT. REENA SHUKLA W/O SHRI VIKAS SHUKLA, AGED
                         ABOUT 27 YEARS, OCCUPATION: ADVOCATE D/O LATE
                         GAYA PRASAD TIWARI, R/O BEHIND FOREST OFFICE
                         FOREST COLONY INDORE ROAD HARDA TEH. AND
                         DISTT. HARDA (MADHYA PRADESH)

                                                                                        .....RESPONDENT
                         (NONE)

                               This application coming on for admission this day, the court passed the
                         following:
                                                             ORDER

None has appeared for the parties.

It appears that parties have lost interest in prosecuting this petition under Section 482 of Cr.P.C.

Therefore, same is dismissed for want of prosecution.

(DINESH KUMAR PALIWAL) JUDGE MKL Signature Not Verified Signed by: MANOJ KUMAR LALWANI Signing time: 9/6/2023 11:31:40 AM