Section 46(d) in Andhra Pradesh Co-Operative Societies Act, 1964
(d)[ with any Nationalised Bank or Scheduled Bank ;] [Substituted by Act No. 22 of 2001, dated 25.4.2001.] [or the concerned District Co-operative Central Bank.] [Added by Act No. 6 of 2005, w.e.f. 31-1-2005.]
