Delhi High Court - Orders
Kalpana International Breweries Ltd vs International Breweries Ltd on 19 December, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 53/2016
KALPANA INTERNATIONAL
BREWERIES LTD. ..... Decree Holder
Through: None.
versus
INTERNATIONAL BREWERIES LTD ..... Judgement Debtor
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.12.2022
1. There is no appearance on behalf of the parties when the matter is taken up for hearing. The ame was the position on 20.07.2022 also when the Registry was directed to forward a copy of this order to the learned counsel for both the parties.
2. The Registry reports that the order has been duly served on the learned counsel for both sides.
3. In view of the above, it is clear that the decree holder does not seek any further orders in these enforcement proceedings.
4. The enforcement proceedings are therefore disposed of.
PRATEEK JALAN, J DECEMBER 19, 2022/'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:20.12.2022 12:19:18