Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(1) in Rajasthan Para-medical Council Regulations, 2014 (1)The Registrar shall exercise in respect of the office of the Council, such powers as are exercised by the "Head of Office" under the Government of Rajasthan.
