Section 1 in Tamil Nadu Legislative Assembly (Salaries and Reimbursement of Medical Expenses to Members) Rules, 1979
1. Short title and commencement.
(1)These rules may be called the Tamil Nadu [Legislative Assembly] [Vide G.O. Ms.No. 485, Public (Establishment-I and Legislature), dated the 22nd April 1992] (Salaries and Reimbursement of Medical expenses to Members) Rules, 1979.(2)These rules shall come into force on the 1st June 1979.
