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Patna High Court - Orders

Sachindra Singh vs Mahendra Singh & Ors on 18 June, 2013

Author: V. Nath

Bench: V. Nath

          Patna High Court FA No.19 of 2011 (5) dt.18-06-2013




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                            First Appeal No.19 of 2011
                       ======================================================
                       Sachindra Singh
                                                                        .... .... Appellant/s
                                                     Versus
                       Mahendra Singh & Ors
                                                                       .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Appellant/s   : Mr. Ranjeet Kumar Singh
                       For the Respondent/s   : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE V. NATH
                       ORAL ORDER

5     18-06-2013

Heard the learned counsel for the appellant. Issue notice in the limitation matter(I.A.No. 8930/11) on the respondents for which the appellant must file requisites both under registered cover as well as ordinary process within two weeks, failing which the said Interlocutory application shall stand rejected without further reference to a bench.

B.Roy/-                                                    (V. Nath, J)