Patna High Court - Orders
Sachindra Singh vs Mahendra Singh & Ors on 18 June, 2013
Author: V. Nath
Bench: V. Nath
Patna High Court FA No.19 of 2011 (5) dt.18-06-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.19 of 2011
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Sachindra Singh
.... .... Appellant/s
Versus
Mahendra Singh & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
5 18-06-2013Heard the learned counsel for the appellant. Issue notice in the limitation matter(I.A.No. 8930/11) on the respondents for which the appellant must file requisites both under registered cover as well as ordinary process within two weeks, failing which the said Interlocutory application shall stand rejected without further reference to a bench.
B.Roy/- (V. Nath, J)