Gauhati High Court
Page No.# 1/36 vs The State Of Assam And 10 Ors on 4 September, 2025
Page No.# 1/36
GAHC010013932015
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2918/2015
LATE MANOMOHAN BAISHYA, REPRESENTED BY RAMANI BAISHYA
S/O LT. MANOMOHAN BAISHYA, VILL. and P.O. RAMPUR, P.S. MUKALMUA,
MOUZA- PACHIM BARKHETRI, DIST- NALBARI, ASSAM
2: SHRI TIKEN NATH
S/O. LT. NABIN CH. NATH VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
3: SHRI CHANDICHARAN NATH
S/O. LT. PANESWAR NATH
VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
4: SHRI FULCHAN HARIJAN
S/O. LT. MATILAL HARIJAN VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
5: SHRI RONO RAJBONGSHI
S/O. LT. SONA RAJBONGSHI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
6: SHRI ANNA RAM BAIHSYA
S/O. LT. DHANI RAM BAISHYA VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
Page No.# 2/36
7: SHRI THANESWAR BAISHYA
S/O. LT. MAHENDRA BAISHYA VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
8: SHRI MADAN BAISHYA
S/O. LT. GOPAL BAISHYA VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
9: SHRI AMRIT BAISHYA
S/O. LT. DHANI RAM BAISHYA VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
10: SHRI SATTYA BAISHYA
S/O. LT. JOGENDRA BAISHYA VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
11: SHRI BOLENDRA BAISHYA
S/O. LT. JOGENDRA BAISHYA VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
12: SHRI MADHURAM NATH
S/O. LT. BHUGRAM NATH VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
13: SHRI BABULI DAS
S/O. LT. DEBEN DAS VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
14: SHRI RANGA NATH
S/O. LT. RATNESWAR NATH VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
Page No.# 3/36
15: SHRI SUREN BAISHYA
S/O. LT. ADIT BAISHYA. VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
16: SHRI AFAZUDDIN
S/O. LT. SAJIRUDDIN AHMED VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
17: SHRI PURNA DAS
S/O. LT. DHANESWAR DAS VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
18: RAMPUR GOPAL THAN
REPRESENTED BY ITS SECRETARY SRI TILAK DAS
VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
19: SHRI BARUN DAS
S/O. LT. BANESWAR DAS VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
20: ABUL ALI
S/O. LT. NISAN ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
21: SHRI RUPAM NATH
S/O. LT. JITEN NATH VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
22: ASURUDDIN ALI
S/O. LT. ABDUL AZIZ
VILL - RAMPUR
Page No.# 4/36
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
23: SHRI TARUN DAS
S/O. LT. SAMORAN DAS VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
24: SHRI JOGENDRA TALUKDAR
S/O. LT. ANANDI RAM TALUKDAR VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
25: SHRI MONIN NATH
S/O. LT. RAM MOHAN NATH VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
26: RAMIJ ALI
S/O. LT. HASMAT ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
27: ANOWAR HUSSAIN
S/O. LT. NUR MOHAMMAD ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
28: HASIM ALI
S/O. LATE SYED ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
29: MOFIDUL ISLAM
S/O. HAMID ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
30: MRS. DHARITRI TALUKDAR
W/O. LT. ANANTA TALUKDAR VILL - RAMPUR
Page No.# 5/36
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
31: ASKAR ALI
S/O. KADER ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
32: ABDUL MATLEB
S/O. LT. MONIRUDDIN
VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
33: GOLAK ALI HUSSSAIN
S/O. LT. LALMAN ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
34: SHRI TILAK DAS
S/O. LT. MUNAHARI DAS VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
35: SHRI BHUMIDHAR TALUKDAR
S/O. LT. RATIKANTA TALUKDAR
VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
36: HAJI JAFAR ALI
S/O. LT. DUKHI HAJI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
37: AMINUL HAQUE
S/O. LT. FAIZUDDIN VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
Page No.# 6/36
38: MAJIDUL AWAM
RAMPUR
REPRESENTED BY ITS SECRETARY SAHED ALI
VILL - RAMPUR
P.O. RAMPUR
P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
39: BILLAL HUSSAIN
S/O. LT. SAYED ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
40: SHEIKH SADULLAH
S/O. LT. KADER ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
41: TARMUJ ALI
S/O. LT. KALA ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
42: SAIDUL ALI
S/O. LT. SAMSER ALI VILL - RAMPUR
P.O. RAMPUR P.S. - MUKALMUA
MOUZA - PACHIM BARKHETRI
DISTRICT - NALBARI ASSAM
43: JAYAM ALI
S/O. LT. SUKUMUDDIN R/O. VILL - NO. 3 LORKUCHI
P.O. - RAMPUR MOUZA - PACHIM BARKHETRI
P.S. - MUKALMUA
DISTRICT - NALBARI ASSAM
44: NAUSHAD ALI
S/O. KASHIM ALI R/O. VILL- NO. 3 LARKUCHI P.O. - RAMPUR MOUZA -
PACHIM BARKHETRI
P.S. - MUKALMUA
DISTRICT - NALBARI ASSAM
45: JOYNAL ALI
S/O. LT. KISMAT ALI R/O. VILL. NO. 3 LARKUCHI P.O. - RAMPUR
Page No.# 7/36
P.S. - MUKALMUA
DISTRICT - NALBARI ASSAM
46: NATUB ALI
S/O. LT. SIRAJ ALI R/O. VILL - NO. 3 LARKUCHI P.O. - RAMPUR
P.S. - MUKALMUA
DISTRICT - NALBARI ASSAM
47: SAMSUL HOQUE CHOUDHURY
S/O. LT. MAKSHED ALI R/O. VILL - NO. 3 LARKUCHI P.O. - RAMPUR
P.S. - MUKALMUA
DISTRICT - NALBARI ASSAM
48: HIKMAT ALI
S/O. LT. SUMARUDDIN R/O. VILL - NO. 3 LARKUCHI P.O. - RAMPUR
P.S. - MUKALMUA
DISTRICT - NALBARI ASSAM
49: PIARUL HAQUE
S/O. LT. ANJIR ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI P.S.- MUKALMUA
DIST. - NALBARI ASSAM
50: SAMSER ALI
S/O. LT. FELNU. R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI P.S.- MUKALMUA
DIST. - NALBARI ASSAM
51: NASIM ALI
S/O. LT. ESUB ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
52: ABDUL ALI
S/O. LT. JABBAR ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
53: ZIAUR RAHMAN
S/O. LT. HABIBOR RAHMAN R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
54: SAHJAHAN ALI
S/O. LT. KALIMUDDIN R/O. VILL - MULAGHATA
Page No.# 8/36
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
55: FAZIT ALI
S/O. FARMAN ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
56: BAKHNUR ALI
S/O. LT. SANBAR ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
57: KHORSHED ALI
S/O. LT. SANBAR ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
58: ABDUL ROUF SAIKIA
S/O. LT. FERDUSH R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
59: HAZRAT ALI SAIKIA
S/O. LT. FERDUSH R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
60: TAMIZ ALI SAIKIA
S/O. KHALIL ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
61: FAKHARUDDIN ALI AHMED
S/O. HAKIM ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
62: ALEFA BIBI
D/O. LT. RANMAMUD ALI R/O. VILL - MULAGHATA
Page No.# 9/36
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
63: HAKIM ALI
S/O. LT. RANMAMUD ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
64: MOINUL HAQUE SAIKIA
S/O. LT. FERDUSH R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
65: FARID ALI SAIKIA
S/O. LT. FERDUSH R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
66: SAHED ALI SAIKIA
S/O. LT. FERDUSH R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
67: ABDUL KADER
S/O. LT. MOKBUL ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
68: BABUL ALI
S/O. BEJER ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
69: SAMNUR ALI
S/O. LT. SEKENDAR ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
70: JAMIR ALI
S/O. LT. SAFIT ALI R/O. VILL - MULAGHATA
Page No.# 10/36
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
71: SAMED ALI
S/O. LT. JUJO ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
72: SAHED ALI
S/O. JUJO ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
73: WAHED ALI
S/O. LT. JUJO ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
74: MAZIBUR RAHMAN
S/O. LT. JUJO ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
75: KHALILUR RAHMAN
S/O. LT. NASER ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
76: ASURUDDIN
S/O. LT. ABDUL AZIZ R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
77: MUKTAR ALI
S/O. LT. RUSTOM ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
78: NUR MAHAMMAD ALI
S/O. LT. USMAN ALI R/O. VILL - MULAGHATA
Page No.# 11/36
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
79: MANNAF AHMED
S/O. JASHIM ALI
R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
80: MD. HUSSAIN ALI
S/O. LT. TUNUSH ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
81: BASIR ALI
S/O. LT. RANMAMUD ALI R/O. VILL - MULAGHATA
P.O. - BAMUNBARI MOUZA - PASCHIM BARKHETRI
P.S.- MUKALMUA
DIST. - NALBARI ASSAM
82: SARIFA BEGUM
C/O LATE AJIJUR RAHMAN
RESIDENT OF VILLAGE - MULAGHATA
P.O.- BAMUNBORI
MOUZA - PASHIM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
83: RIAZ UDDIN AHMED
SON OF LATE RAFEJ ALI
RESIDENT OF VILLAGE - MULAGHATA
P.O.- BAMUNBORI
MOUZA - PASHIM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
84: MD. AFJAL ALI
SON OF LATE AJIJUR RAHMAN
RESIDENT OF VILLAGE - MULAGHATA
P.O.- BAMUNBORI
Page No.# 12/36
MOUZA - PASHIM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM
VERSUS
THE STATE OF ASSAM AND 10 ORS
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM,
REVENUE AND DISASTER MANAGEMENT DEPTT., DISPUR, GHY-6
2:THE PRINCIPAL SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT L.R. DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE COLLECTOR CUM DEPUTY COMMISSIONER
NALBARI LAND ACQUISITION BRANCH DISTRICT - NALBARI
ASSAM
PIN-781335.
5:THE ADDITIONAL DEPUTY COMMISSIONER
REVENUE CUM I/C LAND ACQUISITION
NALBARI
DISTRICT - NALBARI
ASSAM
PIN-781335.
6:THE CIRCLE OFFICER
BARKHETRI REVENUE CIRCLE
NARAYANPUR-MUKALMUA
DISTRCIT - NALBARI
PIN-781126.
7:THE EXECUTIVE ENGINEER
P.W.D. GUWAHATI NEC DIVISION
CHANDMARI
GUWAHATI-3.
8:THE EXECUTIVE ENGINEER
NATIONAL HIGHWAY
Page No.# 13/36
NALBARI DIVISION
GOVERNMENT OF ASSAM
PWD NH
DISTRICT - NALBARI ASSAM PIN-781335
9:THE DIVISIONAL FOREST OFFICER
NORTH KAMRUP DIVISION
RANGIA
PIN-781354.
10:SHREE GAUTAM CONSTRUCTION CO. LTD.
REPRESENTED BY ITS MANAGING DIRECTOR
C.R. BED
BISHAL MARKET
4TH FLOOR
PALTANBAZAR
GUWAHATI-781008.
11:THE SUB-REGISTRAR NARAYANPUR- MUKALMUA
DISTRICT- NALBARI
ASSAM
PIN-781126
Advocate for the Petitioner : MR.H MEDHI, N ALOM,S K DAS,MR.R ISLAM,MR A M
MAZUMDAR,MR D N SARMAH
Advocate for the Respondent : SC, NHAI(R8), GA, ASSAM(R1-6),MR.H BURAGOHAIN,MRS.V
L SINGH,SC, FOREST(R9),SC, PWD(R7),MR.L N DIHINGIA
Linked Case : WP(C)/1128/2015
PRADIP MEDHI and 22 ORS
S/O LT. SURJYA MEDHI R/OVILL- and P.O. LAWPARA MOUZA- PUB
BRKHETRI
P.S. MUKALMUA DIST. NALBARI
ASSAM.
2: SHRI SANJIB MEDHI
SON OF LATE GOLAK MEDHI RESIDENT OF VILLAGE and P.O.- LAWPARA
MOUZA - PUB BARKHETRI
P.S.- MUKALMUA
Page No.# 14/36
DISTRICT - NALBARI ASSAM.
3: ABDUS SUBHAN PRAMANIK
SON OF LATE MAJIBAR RAHMAN
RESIDENT OF VILL. and P.O.- KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S. - MUKALMUA
DISTRICT - NALBARI
ASSAM.
4: ABDUL HAMID
SON OF LATE JARU MATBAR
RESIDENT OF VILLAGE and P.O.- MERUATTARY
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
5: ABDUL KHALEQUE
SON OF LATE MUNNAF ALI
RESIDENT OF VILLAGE and P.O.- KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
6: MD. DELROUSAN MOLLA
SON OF LATE IYAKUB MOLLA
RESIDENT OF VILLAGE - SAPKATA
P.O.- MERUATTARY
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
7: CHAND MOHAMMAD ALI
SON OF DELROUSAN MOLLA
RESIDENT OF VILLAGE - SAPKATA
P.O.- MERUATTARY
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
8: AMIR ALI
Page No.# 15/36
SON OF LATE BHENDU ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
9: MD. AINAL HAQUE
SON OF LATE FAIZUDDIN AHMED
RESIDENT OF VILLAGE and P.O.MERUATTARY
P.S.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
DISTRICT - NALBARI.
10: FAKHRUDDIN ALI AHMED
SON OF LATE HABEZUDDIN AHMED @ HOUSUDDIN
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
11: DHALIMAN NESSA
WIFE OF LATE SAHADAT ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA- MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
12: ABDUL KUDDUSH
SON OF LATE SAHADAT ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA- MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
13: MD. NAGAR ALI AHMED
SON OF LATE TARAF ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
Page No.# 16/36
ASSAM.
14: DELOWAR HUSSAIN
SON OF LATE TARAF ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
15: MD. JAGAR ALI
SON OF LATE TARAF ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
16: ANOWAR HUSSAIN
SON OF LATE TARAF ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
17: MD. SAGAR ALI
SON OF LATE TARAF ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
18: MD. FAIZUDDIN ALI
SON OF LATE KURPAN ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
19: ABDUL BAREK
Page No.# 17/36
SON OF LATE SARBAT ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
20: SAHIMUDDIN
SON OF OHAB ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
21: MD. ABDUS SATTAR MOLLAH
SON OF LATE SODA MOLLAH
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
22: JAMAL-UDDIN AHMED
SON OF LATE HASHEN ALI
RESIDENT OF VILL. and P.O.- KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI ASSAM.
23: USMAN ALI
SON OF LATE KERAMAT ALI
RESIDENT OF VILL. and P.O. KANDHBARI
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI ASSAM.
VERSUS
THE STATE OF ASSAM AND 9 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DIASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE PRINCIPAL SECRETARY TO THE
Page No.# 18/36
GOVERNMENT OF ASSAM
REVENUE and DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE and DISASTER MANAGEMENT L.R. DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE COLLECTOR-CUM-DEPUTY COMMISSIONER
NALBARI LAND ACQUISITION BRANCH
DISTRICT - NALBARI
ASSAM
PIN-781553.
5:THE CIRCLE OFFICER
BARKHETRI REVENUE CIRCLE
NARAYANPUR-MUKALMUA
DISTRICT - NALBARI
PIN-781126.
6:THE EXECUTIVE ENGINEER
P.W.D.
GUWAHATI NEC DIVISION
CHANDMARI
GUWAHATI-3.
7:THE EXECUTIVE ENGINEER
CENTRAL PUBLIC WORKS DEPARTMENT NATIONAL HIGHWAY
AUTHORITY OF INDIA
CHANDMARI
GUWAHATI-3.
8:THE DIVISIONAL FOREST OFFICER
NORTH KAMRUP DIVISION
RANGIA
PIN-781354.
9:GAUTAM CONSTRUCTION
REPRESENTED BY ITS MANAGING DIRECTOR
C.R. BED
BISHAL MARKET
4TH FLOOR
Page No.# 19/36
PALTANBAZAR
GUWAHATI-8.
10:THE SUB-REGISTRAR
NARAYANPUR-MUKALMUA
DISTRICT - NALBARI
PIN-781126.
------------
Advocate for : MR.T AHMED
Advocate for : GA
ASSAM (R1-5) appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : WP(C)/1945/2015
KHAIRUL HOQUE CHOUDHURY and 60 ORS
S/O LT. KHABIRUDDIN CHOUDHURY R/O VILL and P.O. MUKALMUA
MOUZA- MADHYAM BARKHETRI P.S. MUKALMUA DIST. NALBARI
ASSAM.
2: ACHIUN CHOUDHURY
S/O LATE JALNUR UDDIN CHOUDHURY
RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
3: ABUL KALAM CHOUDHURY
SON OF LT. JALNUR UDDIN CHOUDHURY RESIDENT OF VILL. and P.O.-
MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
4: AFTAB CHOUDHURY
SON OF LT. AKKEL CHOUDHURY RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
5: JAKIR CHOUDHURY
SON OF LT. DHONO CHOUDHURY RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
Page No.# 20/36
DISTRICT - NALBARI
ASSAM.
6: ATOWAR CHOUDHURY
SON OF LT. DHONO CHOUDHURY RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
7: AINUL HAQUE CHOUDHURY
S/O LATE SIDDIQUE UDDIN CHOUDHURY
RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
8: ARFAN CHOUDHURY
S/O LATE SIDDIQUE UDDIN CHOUDHURY
RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
9: MIR HUSSAIN ALI
SON OF LT. MAHABAT ALI RESIDENT OF VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
10: NUR HUSSAIN
SON OF LT. HAMID ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
11: ANOWAR HUSSAIN
SON OF LT. NURFARAJ ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
12: FAIJUR RAHMAN
Page No.# 21/36
SON OF LT. JIYAR ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
13: BARKAT AHMED
SON OF TARBEJ ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
14: BICHITRA BORA
SON OF LT. KESAB BORA R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
15: HASAN ALI
SON OF LATE HAIJAN ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
16: NURO ALI
SON OF LT. HAIJAN ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
17: FATIK ALI
SON OF LT. HAIJAN ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
18: KORA ALI
SON OF LT. HAIJAN ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
Page No.# 22/36
DISTRICT - NALBARI
ASSAM.
19: FAJER ALI
SON OF LT. HAIJAN ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
20: JAMAT ALI
SON OF LT. KHALIL ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
21: SHARULLAH
SON OF LT. KHALIL ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
22: AMER ALI
SON OF LATE BIYABAR ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
23: ABDUL KHAYAM AHMED
SON OF LT. BASER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
24: ABUL KASHIM
SON OF LATE HUFAL ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
Page No.# 23/36
25: IMRAT HUSSAIN
SON OF LATE PIAR ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
26: SAFEDUR RAHMAN
SON OF LT. BHANLA ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
27: MOBARAK ALI
SON OF LT. SADA ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
28: IMDADUL HAQUE CHOUDHURY
SON OF LT. EYAR ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
29: RAUCHAN ALI
SON OF LT. DARBES ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
30: TAIJUDDIN AHMED
SON OF LT. NURODDIN AHMED RESIDENT OF VILL. BARNI
P.O. SANIADI
MOUZA - RAMDIA
P.S. HAJO
DISTRICT - KAMRUP R
ASSAM.
31: JIYAR ALI
SON OF LT. SADA ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
Page No.# 24/36
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
32: AFAJ ALI
SON OF JIYAR ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
33: MARUF HUSSAIN
SON OF LATE DOLE HUSSAIN
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
34: URMILA PRABHA KAKATI
WIFE OF LATE MAHENDRA KAKATI
RESIDENT OF VILLAGE - SAPKATA
P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
35: RAHUL ALI
SON OF LT. HAMED ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
36: SAIFUDDIN AHMED
SON OF LATE EUSUB ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
37: NUR ISLAM ALI
SON OF LT. JAHUR ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
Page No.# 25/36
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
38: MONSUB ALI
SON OF LT. AMER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
39: SAMNUR ALI
SON OF LT. AMER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
40: SAMSUDDIN AHMED
SON OF LT. ARAB ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
41: ATOWAR RAHMAN
S/O MUSIB ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
42: JAINAL ALI
SON OF LATE JIYAR ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
43: SIBLI HUSSAIN
SON OF LUTFUR RAHMAN R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
Page No.# 26/36
44: MAINUL HAQUE
SON OF LT. RAHMAN ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
45: HATEM ALI
SON OF LT. HAJRAT ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
46: GIASUDDIN AHMED
SON OF LT. RIAJ ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
47: SAIFUDDIN AHMED
SON OF LT. NAPUL ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
48: RINTU ALI KAKOTI
S/O LT. KADER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
49: RINTU ALI
SON OF LATE ROUSHAN ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
50: ATIQUR RAHMAN
SON OF LT. TUNUCHAR RAHMAN R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
Page No.# 27/36
DISTRICT - NALBARI
ASSAM.
51: RINTU ALI KAKOTI
SON OF LT. KADER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
52: SABER ALI
SON OF LT. KADER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
53: BASER ALI
SON OF LT. KADER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
54: JABER ALI
SON OF LT. KADER ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
55: GUNODDIN AHMED
SON OF LT. HAJRAT ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
56: CHAHNUR ALI
SON OF LT. SUKHNA KAKOTI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
57: IDRISH ALI
SON OF LT. ARMAN ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
Page No.# 28/36
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
58: NAJIR ALI
SON OF LT. MUJIT ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
59: NASIR ALI
SON OF LT. MAJBAR ALI R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
60: AMER ALI
SON OF LATE HAREJ ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
61: SHADHUL ALI
SON OF LATE GOLAI ALI
R/O VILL. and P.O.- MUKALMUA
MOUZA - MADHYAM BARKHETRI
P.S.- MUKALMUA
DISTRICT - NALBARI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 10 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOV.T OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE PRINCIPAL SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE and DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
Page No.# 29/36
3:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE and DISASTER MANAGEMENT L.R. DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE COLLECTOR-CUM-DEPUTY COMMI-SSIONER
NALBARI LAND ACQUISITION BRANCH
DISTRICT - NALBARI
ASSAM
PIN-781335.
5:THE ADDITIONAL DEPUTY COMMISSIONER REVENUE
CUM I/C LAND ACQUISITION
NALBARI
DISTRICT - NALBARI
ASSAM
PIN-781325.
6:THE CIRCLE OFFICER
BARKHETRI REVENUE CIRCLE
NARAYANPUR-MUKALMUA
DISTRICT - NALBARI
PIN-781126.
7:THE EXECUTIVE ENGINEER
P.W.D.
GUWAHATI NEC DIVISION
CHANDMARI
GUWAHATI-3.
8:THE EXECUTIVE ENGINEER
CENTRAL PUBLIC
WORKS DEPARTMENT NATIONAL HIGHWAY AUTHORITY OF INDIA
CHANDMARI
GUWAHATI-3.
9:THE DIVISIONAL FOREST OFFICER
NORTH-KAMRUP DIVISION
RANGIA
PIN-781354.
10:SHREE GAUTAM CONSTRUCTION CO. LTD.
REPRESENTED BY ITS MANAGING DIRECTOR
C.R. BED
BISHAL MARKET
Page No.# 30/36
4TH FLOOR
PALTANBAZAR
GUWAHATI-8.
11:THE SUB-REGISTRAR
NARAYANPUR-MUKALMUA
DISTRICT - NALBARI
PIN-781126.
------------
Advocate for : MR.H MEDHI
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : I.A.(Civil)/1377/2025
DILRUBA YESMIN
W/O FAKHARUDDIN ALI AHMED
RESIDENT OF VILLAGE AND PO KANDHBARI
PS MUKALMUA
DIST NALBARI
ASSAM 781126
2: DILDAR HABIB
S/O FAKHARUDDIN ALI AHMED
RESIDENT OF VILLAGE AND PO KANDHBARI
PS MUKALMUA
DIST NALBARI
ASSAM 781126
3: FAJLUL BARI
S/O FAKHARUDDIN ALI AHMED
RESIDENT OF VILLAGE AND PO KANDHBARI
PS MUKALMUA
DIST NALBARI
ASSAM 781126
4: MIRAJUL HABIB
S/O FAKHARUDDIN ALI AHMED
RESIDENT OF VILLAGE AND PO KANDHBARI
PS MUKALMUA
DIST NALBARI
ASSAM 781126
Page No.# 31/36
VERSUS
THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DIASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE PRINCIPAL SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE and DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE and DISASTER MANAGEMENT L.R. DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE COLLECTOR-CUM-DEPUTY COMMISSIONER
NALBARI LAND ACQUISITION BRANCH
DISTRICT - NALBARI
ASSAM
PIN-781553.
5:THE CIRCLE OFFICER
BARKHETRI REVENUE CIRCLE
NARAYANPUR-MUKALMUA
DISTRICT - NALBARI
PIN-781126.
6:THE EXECUTIVE ENGINEER
P.W.D.
GUWAHATI NEC DIVISION
CHANDMARI
GUWAHATI-3.
7:THE EXECUTIVE ENGINEER
CENTRAL PUBLIC WORKS DEPARTMENT NATIONAL HIGHWAY
AUTHORITY OF INDIA
CHANDMARI
GUWAHATI-3.
8:THE DIVISIONAL FOREST OFFICER
Page No.# 32/36
NORTH KAMRUP DIVISION
RANGIA
PIN-781354.
9:GAUTAM CONSTRUCTION
REPRESENTED BY ITS MANAGING DIRECTOR
C.R. BED
BISHAL MARKET
4TH FLOOR
PALTANBAZAR
GUWAHATI-8.
10:THE SUB-REGISTRAR
NARAYANPUR-MUKALMUA
DISTRICT - NALBARI
PIN-781126.
------------
Advocate for : MD R ISLAM
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM
Page No.# 33/36
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 04.09.2025 Heard Mr. R. Islam, learned counsel for the petitioners. Also heard Mr. B. Goswami, Additional Advocate General, appearing for the State Respondents, in the above noted writ petitions.
2. At the outset Mr. R. Islam, learned counsel, has submitted that the petitioner no.10 in WP(C).1128/2015, had during the pendency of the present proceedings had passed on, on 06.05.2019, and an interlocutory application being I.A.(Civil).No.1377/2025, has been instituted for substituting the name of the petitioner no.10 with his legal heirs.
3. On perusal of the said interlocutory application no. 1377/2025, this Court allows the same and permits the petitioners to substitute the name of the petitioner no.10, with the names of his legal heirs i.e. (i) Dilruba Yesmin (ii) Dildar Habib (iii) Fajlul Bari (iv) Mirajul Habib.
4. The present order is being passed by considering the substitution of the name of the petitioner no.10, with his legal heirs, in the manner noted above.
5. The present batch of writ petitions presents a challenge to a process of acquisition of land, initiated under the provisions of the Land Acquisition Act, 1894, for construction of "Doulasal-Kalitakuchi"
Page No.# 34/36 Road under North Eastern State Road Project(NESRIP). The proposed road would pass through locations of Dodora, Singimari, Hajo, Mukalmuwa, Rampur, Doulashal, Barpeta, Howly etc. and the petitioners, who are resident of the area, through which the road would now pass, had instituted the present proceedings assailing the Land Acquisition cases, initiated under the provisions of the Land Acquisition Act, 1894, and had prayed for a direction upon the respondent authorities to initiate the process of acquisition under the provisions of the "Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013".
6. This Court, on 24.07.2025, when the matter was taken up for consideration, the learned counsel, appearing for the petitioner had apprised this Court, that their lands would now be acquired under the provisions of the "National Highways Act, 1956," and a process in this connection was already initiated. The learned counsel for the respondents appearing in the matter had sought for an adjournment, to complete his instructions and accordingly, the matter has been listed today.
7. Today when the matter was listed, Mr. B. Goswami, Additional Advocate General, Assam, appearing for the State Respondents, has submitted that the Ministry of Road Transport & Highway, on 22.01.2025, issued a notice along with copy of minutes dated 07.01.2025, regarding project management consultancy services for geometric improvement and widening t2 lanes with paved shoulders from end of proposed Barpeta bypass to Amingaon, which was forwarded by the Executive Engineer, PWD, Guwahati, N.H.-Division, on 04.02.2025, with a request to initiate the process of land Page No.# 35/36 acquisition by appointing CALA, as per National Highways Act, 1956.
8. It is further seen that on receipt of the said communication dated 04.02.2025, a meeting was held in the Office of the District Commissioner, Nalbari, of all the stakeholders involved in the project. Accordingly, it is seen that the Additional District Commissioner (LA), Nalbari, was appointed as a the "Competent Authority of Land Acquisition (CALA)" on 23.05.2025.
9. In view of the said developments and the matter of the acquisition of land of the petitioners now being undertaken to be so done under the provisions of the National Highways Act, 1956, the grievance raised by the petitioners in the present writ petitions stands redressed.
10. In view of the above discussion, the present Writ Petition stands disposed of, requiring the respondents to take the process initiated for acquisition of lands for the construction of the "Doulasal- Kalitakuchi" Road, in the manner indicated in the communication dated 04.08.2025, to its logical conclusion by strictly following the provisions of the National Highways Act, 1956.
11. In the event, the petitioners have any further grievance in the matter, with regard to the acquisition of their lands, under the provisions of the National Highways Act, 1956, they are at liberty to take appropriate steps in accordance with law for redressal of their such grievances.
12. With the above observations and directions, the writ petitions being WP(C).No.2918/2015, WP(C).No.1128/2015 and WP(C).No.1945/2015, stand disposed of.
Page No.# 36/36
13. Interim order, passed earlier stands vacated.
14. A copy of the communication dated 04.08.2025, furnished by Mr. B. Goswami, Mr. B. Goswami, Additional Advocate General, is placed on record and marked as 'X' for the purpose of identification.
JUDGE Comparing Assistant