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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)The day for consideration of the cases under sub-rule (I) by the Revisional Authority shall be the day 'next following the date. for scrutiny of nominations, which shall include a public holiday.