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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3) in The Punjab Land Revenue Act, 1887

(3)Subject to the rules under this section a Revenue-officer may refer any case which he is empowered to dispose of under this Act to another Revenue- officer for investigation and report, and may decide the case upon the report.