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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

State of Tamilnadu - Subsection

Section 25A(1)(iii) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(iii)Every employee who is required to work in another industrial premises on the same day shall carry with him a card in which the following particulars shall be entered by the employer of the first industrial premises.