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Union of India - Section

Section 6 in The Life Insurance Corporation of India (Agents) Regulations, 2017

6. Training and examination.

(1)An individual desiring to obtain an appointment as an agent shall pass Insurance Agency Examination in Life Insurance, conducted by an examination body approved by the Authority.
(2)The Corporation shall provide pre-recruitment and skill development training to the applicant in such manner, as may be approved by the Corporation.