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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(B) in The Prevention of Food Adulteration Rules, 1955

(B)CONDENSED MILK OR DESSICATED (DRIED) MILK. - (i) Every package containing condensed milk or dessicated (dried) milk shall bear a label upon which is printed such one of the following declarations as may be applicable or such other declaration substantially to the like effect as may be allowed by the State Government.