Karnataka High Court
Onmobile Global Limited vs Deputy / Assistant Commissioner on 26 February, 2024
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
-1-
NC: 2024:KHC:7925
WP No. 26859 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 26859 OF 2023 (T-IT)
BETWEEN:
ONMOBILE GLOBAL LIMITED,
TOWER NO.1, 94/1 C, 94/2,
VEERASANDRA VILLAGE,
ATTIBELE HOBLI, ANEKAL TALUK,
ELECTRONIC CITY PHASE - 1,
BANGALORE - 560 100.
A COMPANY REGISTERED UNDER
THE COMPANIES ACT, 1956,
REPRESENTED HEREIN BY ITS
MANAGING DIRECTOR
SANJAY BAWEJA.
...PETITIONER
(BY SMT. TANMAYEE RAJKUMAR, ADVOCATE)
AND:
1. DEPUTY / ASSISTANT COMMISSIONER
Digitally signed OF INCOME TAX, CENTRAL CIRCLE-1(2),
by V KRISHNA ROOM NO.215, 2ND FLOOR,
Location: High BMTC BUILDING, 6TH BLOCK,
Court of
Karnataka 80 FEET ROAD, KORAMANGALA,
BANGALORE - 560 095.
2. THE PRINCIPAL COMMISSIONER
OF INCOME TAX (CENTRAL CIRCLE),
BMTC BUILDING, 6TH BLOCK
80 FEET ROAD, KORAMANGALA,
BANGALORE - 560 095.
3. CENTRALIZED PROCESSING CENTER,
REPRESENTED HEREIN BY THE
-2-
NC: 2024:KHC:7925
WP No. 26859 of 2023
ASSISTANT DIRECTOR OF INCOME TAX,
CPC, BENGALURU - 560 500.
4. DIRECTOR GENERAL OF INCOME TAX (SYSTEMS),
ARA CENTRE, GROUND FLOOR, E-2,
JHANDEWALAN EXTENSION,
NEW DELHI - 110 055.
...RESPONDENTS
(BY SRI. Y.V. RAVIRAJ, ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA, 1950 PRAYING TO DIRECTING THE
RESPONDENTS TO FORTHWITH REFUND AN AMOUNT OF RS.
9,51,33,806/- DETERMINED VIDE ORDER DATED 25/01/2023 BEARING DIN
NO. ITBA/GEA/M/254/2022-23/1049935402(1) FOR AY 2010-11 (ANNEXURE-
G) A/W APPLICABLE INTEREST UNTIL PAYMENT OF THE REFUND.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
1. Learned counsel for the petitioner submits that the petition has been rendered infructuous.
2. The memo filed in this regard is taken on record.
3. The petition is dismissed as having become infructuous.
Sd/-
JUDGE SNC List No.: 1 Sl No.: 13 CT: BHK