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[Cites 0, Cited by 4] [Section 34(1)] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(1)(g) in Kerala Panchayat Raj Act, 1994

(g)is interested in a subsisting contract made with, or any work being done for, the Government or the panchayat concerned except as a shareholder (other than a director) in a company or except as permitted by rules made under this Act;