Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of West Bengal - Subsection Section 87(3) in The West Bengal Correctional Services Act, 1992 (3)The advisory committee shall hold at least three meetings a year. Five members shall be a quorum for a meeting of the advisory committee.
