Supreme Court - Daily Orders
Tamil Nadu Generation And Distribution ... vs Atlas Processing Mills on 24 September, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee
ITEM NO.2 Court 3 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8513-8518/2020
(Arising out of impugned final judgment and order dated 18-02-2020
in WA No. 4189/2019 18-02-2020 in WA No. 4194/2019 18-02-2020 in WA
No. 4197/2019 18-02-2020 in WA No. 4201/2019 18-02-2020 in WA No.
4204/2019 18-02-2020 in WA No. 4205/2019 passed by the High Court
Of Judicature At Madras)
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION
LIMITED (TANGEDCO) & ORS. Petitioner(s)
VERSUS
ATLAS PROCESSING MILLS & ANR. Respondent(s)
(IA No.63823/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.63825/2020-EXEMPTION FROM PAYING COURT FEE)
Date : 24-09-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Jayant Muthraj, Sr. Adv. AAG
Mr. Vinodh Kanna B., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
Pending applications stand disposed of.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2020.09.24 17:14:20 IST Reason: