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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1) in Andhra Pradesh Urban Areas (Development) Act, 1975

(1)As soon as may be after the commencement of this Act, where government consider it necessary to do so for purposes of proper development of any urban area or group of urban areas in this State they may, by notification, declare such urban area or group of urban areas to be a development area for the purposes of this Act.