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[Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(4)(c) in The Provident Funds Act, 1925

(c)whether the officer while in service had any such dealing with the employer under whom he proposes to seek employment as might afford a reasonable basis for the suspicion that such officer had shown favours to such employer;