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State of Madhya Pradesh - Section

Section 55 in The M.P. Factories Rules, 1962

55. [ Water taps in Latrines. [Substituted by Notification No. 3638-XVI, dated 1-6-1968.]

- Where piped water supply is available a sufficient number of water taps conveniently accessible shall be provided in or near such a latrine accommodation. If piped water supply is not available sufficient quantity of water shall be kept stored in suitable receptacle near the latrines.]