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State of Chattisgarh - Section
Section 3 in Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005
3. Identification of Waste land.
- Waste land in different districts shall be identified by the committee constituted in this behalf consisting of following members: -| (1) | Collector | - | Chairman |
| (2) | General Manger | - | Member |
| District Trade & Industry Centre | |||
| (3) | Deputy Director, Agriculture | - | Member Secretary |
| (4) | Executive Engineer CREDA | - | Member |
| Deputy Director, Agriculture shall be theex-officio Member-Secretary of the Committee. |