Section 22B in Punjab Regional and Town Planning and Development (General) Rules, 1995
22B. Form of land use register. [Sections 59(1) and 180. [Added vide Punjab Notification No. GSR2/PA/11/95/s.180/(Amd)(1)/2001 dated 15.1.2001.]
- The land use register for a planning area in terms of sub-section (1) of Section 59 shall be in Form I which shall indicate the present use of land which may be residential, commercial, industrial, traffic and transportation, re- creational, public parks, play grounds, open spaces, public and semi-public facilities, government, agricultural, afforestation, vacant lands or any other kind of land use.]
