Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(ii) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 (ii)who intentionally causes or does anything detrimental to the interest of the Sarvodaya Panchayat; and
