Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 152 in Telangana Panchayat Raj Act, 2018

152. Chairperson, Zilla Resignation of President, Vice-President or Member.

- The President, the Vice-President, elected member or co-opted member may resign his office in such manner as may be prescribed.