Section 56(2)(c) in The Sidho-Kanho-Birsha University Act, 2010
(c)the Faculty Council for Post-Graduate Studies or the Council for Undergraduate Studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to -(i)the Vice-Chancellor;(ii)a committee constituted from among its own members;(iii)a committee constituted in accordance with the Regulations; or(iv)any of the Board of Studies;