Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(xix) in Kerala University Act, 1974 (xix)to delegate any of its powers to the Vice-Chancellor or to a committee appointed from among its members;
