Section 14(2)(vii) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.
(vii)to plan, promote and undertake, on its own or in collaboration with such agencies as may be approved by the Corporation, programmes of agricultural development, marketing, processing, supply and storage of agricultural produce, small scale industry, building construction, transport and such other business, trade or activity as may be approved in this behalf by the State Government;