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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in Indian Medicine Central Council (Election) Rules, 1975

(3)When an equality of votes if found to exist among any candidates and there is difficulty in declaring the result, the determination of the person or persons, who shall be deemed to have been elected shall be made by lot to be drawn in the presence of the Returning Officer and in such manner as he may determine.