Patna High Court - Orders
Ramswarup Mahato @ Ramswarup Singh vs The State Of Bihar on 7 August, 2012
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court Cr.Misc. No.1826 of 2011 (3) dt.07-08-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.1826 of 2011
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Ramswarup Mahato @ Ramswarup Singh
.... .... Petitioner/s
Versus
The State Of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 07-08-2012As prayed for on behalf of petitioner, let this case be listed on 16th August 212 at the top of the list.
On that day, petitioner will not be granted any adjournment on any ground. If the petitioner will make any prayer for adjournment, the order of stay will automatically deemed to have been vacated.
Jay/- (Shivaji Pandey, J)