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[Cites 0, Cited by 0] [Section 112B(1)] [Section 112B] [Entire Act]

State of Maharashtra - Subsection

Section 112B(1)(iii) in The Maharashtra Co-Operative Societies Act, 1960

(iii)to (vii) [* * *] [Sub-clauses (iii) to (vii) were deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 70(a)(ii)(C), (w.e.f. 14-2-2013).];