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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Odisha - Subsection

Section 166(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)a suitably constructed medical lock is maintained at tunneling work where building workers are employed in a working chamber at a pressure exceeding one bar;