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Gauhati High Court

Smt. Runu Hazarika vs The State Of Assam And 2 Ors on 22 October, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                               Page No.# 1/2

GAHC010199992023




                                                        undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5246/2023

         SMT. RUNU HAZARIKA
         D/O BONGSHIDHAR HAZARIKA, PRINCIPAL, ITC MY FAIR LADY
         TRAINING CENTRE 15, SATYANATH BORA LANE, DIGHALIPUKHURI,
         GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-781001



         VERSUS

         THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
         OF ASSAM, DEPARTMENT OF LABOUR AND EMPLOYMENT,
         DIRECTORATE OF EMPLOYMENT AND CRAFTSMEN TRAINING, ASSAM,
         REHABARI, GUWAHATI-781008

         2:THE MANAGING DIRECTOR
         ASSAM STATE DEVELOPMENT CORPORATION FOR SCHEDULED CASTE
         LTD.
          SARUMATARIA
          DISPUR
          GUWAHATI-781006

         3:THE DIRECTOR
          EMPLOYMENT AND CRAFTSMEN TRAINING
         ASSAM
          REHABARI
          GUWAHATI-781008

         4:THE CHAIRMAN-CUM-MANAGING DIRECTOR

         NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT
         CORPORATION
         NSFDC
         14TH FLOOR
                                                                 Page No.# 2/2

              SCOPE MINAR CORE '1' AND '2'
              NORTH TOWER
              LAXMI NAGAR
              NEW DELHI
              DELHI-11009

           For the Petitioner(s)   : None appears

           For the Respondent(s)   : None appears




                                    BEFORE
                     HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                        ORDER

Date : 22.10.2025 None appears on behalf of the petitioner on call.

2. Considering the above, matter stands adjourned to be listed again after 6 (six) weeks.

JUDGE Comparing Assistant