Allahabad High Court
Mahesh Nai vs State Of U.P. on 19 January, 2010
Court No. - 48 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19076 of 2008 Petitioner :- Mahesh Nai Respondent :- State Of U.P. Petitioner Counsel :- V.K. Shukla Respondent Counsel :- Govt. Advocate Hon'b|e Surendra Sindh.J. List is revised. None is present to press this application on behalf of the applicant.
The application is dismissed for non-prosecution. Order Date :- 19.1.2010 Mt/