Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Mahesh Nai vs State Of U.P. on 19 January, 2010

Court No. - 48 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19076 of 2008 Petitioner :- Mahesh Nai Respondent :- State Of U.P. Petitioner Counsel :- V.K. Shukla Respondent Counsel :- Govt. Advocate Hon'b|e Surendra Sindh.J. List is revised. None is present to press this application on behalf of the applicant.

The application is dismissed for non-prosecution. Order Date :- 19.1.2010 Mt/