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State of Odisha - Section

Section 37 in Orissa Value Added Tax Act, 2004

37. Rounding off of Tax or penalty for calculation of interest.

- In calculating the interest payable under section 34, the amount of tax in respect of which such interest is to be calculated shall be rounded off to the nearest multiple of one hundred rupees, if such amount contains a part of rupees one hundred being fifty rupees or more, and if such part is less than fifty rupees it shall be ignores.