Section 2 in Code of Regulations for Approved Nursery and Primary Schools
2. Definitions.
- The Approved Nursery/Primary Schools in this Code signifies the schools which were approved by the Department of Elementary Education. In this Code, unless the context otherwise requires,-(i)The term "School" signifies Approved Nursery and Primary Schools;(ii)The term "Government" signifies the Government of Tamil Nadu;(iii)The term "Director"- signifies the Director of Elementary Education;(iv)Headmaster/Headmistress denotes the head of Approved Nursery and Primary Schools;(v)"Educational Agency" means any person or body of person which has established and is administering or proposes to establish and administer such Nursery and Primary Schools;(vi)The term "Board" means Board of approved Nursery and Primary Schools.
