Bombay High Court
Ucc Infrastucture Pvt.Ltd.Through Its ... vs Union Of India, New Delhi And Ors on 23 February, 2021
Author: Milind N. Jadhav
Bench: Ujjal Bhuyan, Milind N. Jadhav
21. civil wp st 99692-20.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 99692 OF 2020
UCC Infrastructure Pvt Ltd .. Petitioner
Versus
Union of India & Ors. .. Respondents
...................
Mr. Bharat Raichandani a/w Mr. Rishabh Jain i/by UBR Legal for
the Petitioner
Mr. Ram Ochani for the Respondents
...................
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : FEBRUARY 23, 2021. P.C.:
Heard Mr. Raichandani, learned counsel for the petitioner.
2. Issue notice.
3. Mr. Ochani, learned counsel waives notice for the respondents.
4. Let the respondents file their reply affidavit by the next date.
5. Stand over to 25th March, 2021.
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