Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 9 in Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991 9. Transaction of business of Election Commission.- (1)The business of the Election Commission shall be transacted in accordance with the provisions of this Act.
