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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(o) in Jammu and Kashmir Legal Services Authorities Act, 1997

(o)the experience and qualifications of other persons of the Lok Adalats referred to in sub-section (3) of section 12 ;