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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(2)Any conical mound or cairn less than 0.76 metre in height and 1.83 metres in diameter at the base. Mode of repairs : It shall be raised to 0.91 metre in height and 1.83 metres in width at the base.