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State of Uttar Pradesh - Section

Section 12 in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

12. Procedure to be followed after arrest

Any member of the Force making an arrest under this Act, shall, without delay, hand over the person so arrested to a police officer, or in the absence of a police officer, take such person or cause him to be taken to the nearest police station together with a report of the circumstances occasioning the arrest.