Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 782] [Entire Act]

State of Jharkhand - Subsection

Section 782(x) in Bihar Education Code, 1961

(x)Planning and organisation of the mod-mandalis and yatra parties functioning under the Social Education Scheme.