Bombay High Court
Damu Bala Datir Died Thr Lrs Bhausaheb ... vs The State Of Maharashtra, The ... on 19 September, 2025
(1) 901 FA 124 OF 2023+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
901 FIRST APPEAL NO. 124 OF 2023
SAUD SHABBIR SHAIKH
VERSUS
FAROOQ ISMAIL SHAIKH AND ANOTHER
AND
902 FIRST APPEAL NO. 2170 OF 2023
DAMAYANTI NARHARRAO DESHMUKH
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
903 FIRST APPEAL NO. 4365 OF 2023
MUKTABAI DADASAHEB GHAYTADAK AND ORS
VERSUS
BHAU MARTAND MARKAD AND ANR
AND
904 FIRST APPEAL NO. 831 OF 2025
EKANATH GANPATI THAVARE (DIED) THR LRS ANJANA AND ORS
VERSUS
THE STATE OF MAHARASHTRA THR THE COLLECTOR, OSMANABAD
AND ORS
AND
905 FIRST APPEAL NO. 833 OF 2025
GORKHA DEVIDAS THAVARE
VERSUS
THE STATE OF MAHARASHTRA THR THE COLLECTOR, OSMANABAD
AND ORS
WITH
FIRST APPEAL NO. 834 OF 2025
SANTARAM DEVIDAS THAVARE
VERSUS
THE STATE OF MAHARASHTRA THR THE COLLECTOR,OSMANABAD AND
ORS
AND
906 CIVIL APPLICATION NO. 253 OF 2024
IN FAST/34321/2023
LANKA ASHOK LAWANDE AND ORS
VERSUS
BHARAT BHASKAR KOLTE AND ORS
(2) 901 FA 124 OF 2023+
AND
907 CIVIL APPLICATION NO. 1036 OF 2024
IN FAST/30098/2023
SANJAY PANDHARINATH GUNJAL
VERSUS
BHAGWAT BABURAO DAUD AND ANR
WITH
CIVIL APPLICATION NO. 1038 OF 2024
IN FAST/30098/2023
SANJAY PANDHARINATH GUNJAL
VERSUS
BHAGWAT BABURAO DAUD AND ANR
WITH
CIVIL APPLICATION NO. 1037 OF 2024
IN FAST/30098/2023
SANJAY PANDHARINATH GUNJAL
VERSUS
BHAGWAT BABURAO DAUD AND ANR
AND
908 CIVIL APPLICATION NO. 1421 OF 2025
IN FAST/33711/2024
SUNDAR DADARAO KALE
VERSUS
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD. THR. ITS
EX. ENGINEER AND ORS
AND
909 CIVIL APPLICATION NO. 2238 OF 2025
IN FAST/3145/2025
GHANSHYAM VILAS PATIL AND ORS
VERSUS
VILAS SAMBHAJI PATIL AND ORS
AND
910 CIVIL APPLICATION NO. 2369 OF 2025
IN FAST/34687/2024
SAMBHAJI GYANBARAO BUDHWANT AND ANR
VERSUS
SHANTIRAM SOPAN SANGALE AND ORS
AND
911 CIVIL APPLICATION NO. 5000 OF 2025
IN FAST/12967/2025
DAMU BALA DATIR DIED THR LRS BHAUSAHEB DAMU DATIR DIED THR
(3) 901 FA 124 OF 2023+
LRS KAMAL AND ORS
VERSUS
THE STATE OF MAHARASHTRA, THE COLLECTOR, AHMEDNAGAR
THROUGH S.L.A.O. OFFICER NO.3
AND
912 CIVIL APPLICATION NO. 5071 OF 2025
IN FAST/13980/2025
AMBADAS SHRIPATI SUPEKAR
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR BEED AND
ANR
WITH
CIVIL APPLICATION NO. 5072 OF 2025
IN FAST/13989/2025
SHAHADEV BAPU SUPEKAR AND ORS
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR BEED AND
ANR
WITH
CIVIL APPLICATION NO. 5073 OF 2025
IN FAST/13992/2025
SALIM DADAMIYA PATHAN
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR BEED AND
ANR
AND
914 CIVIL APPLICATION NO. 6745 OF 2025
IN FAST/18076/2025
NAGORAO BAOURAO TIPRALE DIED THR LRS CHATURABAI NAGORAO
TIPRALE AND ORS
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE DISTR. COLLECTOR
NANDED AND ORS
AND
915 CIVIL APPLICATION NO. 7265 OF 2025
IN FAST/6945/2025
TULSHIRAM NARAYAN TOTAWA (DIED) THR. LRS INDUBAI TULSHIRAM
TOTAWAD AND ORS
VERSUS
THE STATE OF MAHARASHTRA, THROUGH COLLECTOR, NANDED AND
ORS
AND
(4) 901 FA 124 OF 2023+
916 CIVIL APPLICATION NO. 8006 OF 2025
IN FAST/20275/2025
SHAMAL WD/O SUDHAKAR HOLKAR AND OTHERS
VERSUS
ASHWIN S/O BABAN JADHAV AND ANOTHER
AND
917 CIVIL APPLICATION NO. 8007 OF 2025
IN FAST/19273/2025
SHAKILA RAHIM MULLA AND ORS
VERSUS
SURJEET SING DAYAL SING AND ORS
AND
918 CIVIL APPLICATION NO. 8008 OF 2025
IN FAST/19276/2025
SHAFIQUE SALIM SHAIKH AND ORS
VERSUS
SURJEET SING DAYAL SING AND ORS
AND
919 CIVIL APPLICATION NO. 8009 OF 2025
IN FAST/15596/2025
ORIENTAL INSURANCE COMPANY LIMITED
VERSUS
GORAKH TRIMBAK BHOKARE AND ORS
WITH
CIVIL APPLICATION NO. 8010 OF 2025
IN FAST/15596/2025
ORIENTAL INSURANCE COMPANY LIMITED
VERSUS
GORAKH TRIMBAK BHOKARE AND ORS
AND
920 CIVIL APPLICATION NO. 8015 OF 2025
IN FAST/17924/2025
MOHAN VISHWAMBHAR INGALE
VERSUS
THE STATE OF MAHARASHTRA THR. COLLECTOR OSMANABAD AND
ORS.
AND
921 CIVIL APPLICATION NO. 8395 OF 2025
IN FAST/19197/2025
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION NO 1
AURANGABAD
VERSUS
(5) 901 FA 124 OF 2023+
THE STATE OF MAHARASHTRA, THROUGH SPECIAL LAND ACQUISITION
OFFICER AND ORS
WITH
CIVIL APPLICATION NO. 8396 OF 2025
IN FAST/19197/2025
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION NO 1
AURANGABAD
VERSUS
THE STATE OF MAHARASHTRA, THROUGH SPECIAL LAND ACQUISITION
OFFICER AND ORS
AND
922 CRA NO. 168 OF 2025
KUSUMBAI SHESHRAO JADHAV PATIL
VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS COLLECTOR, LATUR AND
OTHERS
...
CORAM : AJIT B. KADETHANKAR, J.
DATE : 19th SEPTEMBER 2025 PER COURT :-
1. Await notice.
2. Stand over to 17.10.2025.
3. Interim relief, if any, to continue till then.
4. If the respondent appears in any matter, he shall lodge his appearance in the Registry.
[AJIT B. KADETHANKAR, J.] PRW