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Bombay High Court

Damu Bala Datir Died Thr Lrs Bhausaheb ... vs The State Of Maharashtra, The ... on 19 September, 2025

                              (1)                 901 FA 124 OF 2023+


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD
              901 FIRST APPEAL NO. 124 OF 2023
                    SAUD SHABBIR SHAIKH
                           VERSUS
            FAROOQ ISMAIL SHAIKH AND ANOTHER
                            AND
              902 FIRST APPEAL NO. 2170 OF 2023
            DAMAYANTI NARHARRAO DESHMUKH
                          VERSUS
         THE STATE OF MAHARASHTRA AND ANOTHER
                           AND
             903 FIRST APPEAL NO. 4365 OF 2023

         MUKTABAI DADASAHEB GHAYTADAK AND ORS
                         VERSUS
             BHAU MARTAND MARKAD AND ANR
                           AND
             904 FIRST APPEAL NO. 831 OF 2025
  EKANATH GANPATI THAVARE (DIED) THR LRS ANJANA AND ORS
                           VERSUS
 THE STATE OF MAHARASHTRA THR THE COLLECTOR, OSMANABAD
                           AND ORS
                             AND
               905 FIRST APPEAL NO. 833 OF 2025
                 GORKHA DEVIDAS THAVARE
                        VERSUS
 THE STATE OF MAHARASHTRA THR THE COLLECTOR, OSMANABAD
                        AND ORS
                          WITH
               FIRST APPEAL NO. 834 OF 2025
                   SANTARAM DEVIDAS THAVARE
                              VERSUS
THE STATE OF MAHARASHTRA THR THE COLLECTOR,OSMANABAD AND
ORS
                               AND
              906 CIVIL APPLICATION NO. 253 OF 2024
                        IN FAST/34321/2023

              LANKA ASHOK LAWANDE AND ORS
                        VERSUS
              BHARAT BHASKAR KOLTE AND ORS
                               (2)                   901 FA 124 OF 2023+


                             AND
           907 CIVIL APPLICATION NO. 1036 OF 2024
                      IN FAST/30098/2023
               SANJAY PANDHARINATH GUNJAL
                           VERSUS
             BHAGWAT BABURAO DAUD AND ANR
                            WITH
             CIVIL APPLICATION NO. 1038 OF 2024
                     IN FAST/30098/2023
              SANJAY PANDHARINATH GUNJAL
                        VERSUS
             BHAGWAT BABURAO DAUD AND ANR
                            WITH
             CIVIL APPLICATION NO. 1037 OF 2024
                     IN FAST/30098/2023
               SANJAY PANDHARINATH GUNJAL
                            VERSUS
             BHAGWAT BABURAO DAUD AND ANR
                             AND
           908 CIVIL APPLICATION NO. 1421 OF 2025
                      IN FAST/33711/2024
                 SUNDAR DADARAO KALE
                         VERSUS
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD. THR. ITS
                 EX. ENGINEER AND ORS
                           AND
         909 CIVIL APPLICATION NO. 2238 OF 2025
                    IN FAST/3145/2025
              GHANSHYAM VILAS PATIL AND ORS
                            VERSUS
               VILAS SAMBHAJI PATIL AND ORS
                             AND
           910 CIVIL APPLICATION NO. 2369 OF 2025
                      IN FAST/34687/2024

         SAMBHAJI GYANBARAO BUDHWANT AND ANR
                            VERSUS
            SHANTIRAM SOPAN SANGALE AND ORS
                             AND
           911 CIVIL APPLICATION NO. 5000 OF 2025
                      IN FAST/12967/2025
DAMU BALA DATIR DIED THR LRS BHAUSAHEB DAMU DATIR DIED THR
                               (3)                 901 FA 124 OF 2023+


                      LRS KAMAL AND ORS
                             VERSUS
  THE STATE OF MAHARASHTRA, THE COLLECTOR, AHMEDNAGAR
                THROUGH S.L.A.O. OFFICER NO.3
                              AND
            912 CIVIL APPLICATION NO. 5071 OF 2025
                       IN FAST/13980/2025
                 AMBADAS SHRIPATI SUPEKAR
                         VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR BEED AND
                          ANR
                            WITH
             CIVIL APPLICATION NO. 5072 OF 2025
                     IN FAST/13989/2025
              SHAHADEV BAPU SUPEKAR AND ORS
                         VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR BEED AND
                          ANR
                            WITH
             CIVIL APPLICATION NO. 5073 OF 2025
                     IN FAST/13992/2025
                   SALIM DADAMIYA PATHAN
                             VERSUS
THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR BEED AND
                              ANR
                              AND
            914 CIVIL APPLICATION NO. 6745 OF 2025
                       IN FAST/18076/2025
NAGORAO BAOURAO TIPRALE DIED THR LRS CHATURABAI NAGORAO
                         TIPRALE AND ORS
                             VERSUS
  THE STATE OF MAHARASHTRA THROUGH THE DISTR. COLLECTOR
                        NANDED AND ORS
                               AND
             915 CIVIL APPLICATION NO. 7265 OF 2025
                        IN FAST/6945/2025
TULSHIRAM NARAYAN TOTAWA (DIED) THR. LRS INDUBAI TULSHIRAM
                        TOTAWAD AND ORS
                             VERSUS
THE STATE OF MAHARASHTRA, THROUGH COLLECTOR, NANDED AND
                               ORS
                               AND
                              (4)                   901 FA 124 OF 2023+


          916 CIVIL APPLICATION NO. 8006 OF 2025
                     IN FAST/20275/2025
      SHAMAL WD/O SUDHAKAR HOLKAR AND OTHERS
                          VERSUS
        ASHWIN S/O BABAN JADHAV AND ANOTHER
                           AND
         917 CIVIL APPLICATION NO. 8007 OF 2025
                    IN FAST/19273/2025
              SHAKILA RAHIM MULLA AND ORS
                           VERSUS
            SURJEET SING DAYAL SING AND ORS
                            AND
          918 CIVIL APPLICATION NO. 8008 OF 2025
                     IN FAST/19276/2025
             SHAFIQUE SALIM SHAIKH AND ORS
                           VERSUS
            SURJEET SING DAYAL SING AND ORS
                            AND
          919 CIVIL APPLICATION NO. 8009 OF 2025
                     IN FAST/15596/2025
         ORIENTAL INSURANCE COMPANY LIMITED
                       VERSUS
          GORAKH TRIMBAK BHOKARE AND ORS
                          WITH
           CIVIL APPLICATION NO. 8010 OF 2025
                   IN FAST/15596/2025
         ORIENTAL INSURANCE COMPANY LIMITED
                          VERSUS
          GORAKH TRIMBAK BHOKARE AND ORS
                           AND
         920 CIVIL APPLICATION NO. 8015 OF 2025
                    IN FAST/17924/2025
               MOHAN VISHWAMBHAR INGALE
                            VERSUS
THE STATE OF MAHARASHTRA THR. COLLECTOR OSMANABAD AND
                             ORS.
                             AND
           921 CIVIL APPLICATION NO. 8395 OF 2025
                      IN FAST/19197/2025
 THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION NO 1
                     AURANGABAD
                       VERSUS
                                          (5)                  901 FA 124 OF 2023+


THE STATE OF MAHARASHTRA, THROUGH SPECIAL LAND ACQUISITION
                     OFFICER AND ORS
                                 WITH
                  CIVIL APPLICATION NO. 8396 OF 2025
                          IN FAST/19197/2025
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION NO 1
                       AURANGABAD
                          VERSUS
THE STATE OF MAHARASHTRA, THROUGH SPECIAL LAND ACQUISITION
                     OFFICER AND ORS
                           AND
                  922 CRA NO. 168 OF 2025
              KUSUMBAI SHESHRAO JADHAV PATIL
                         VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS COLLECTOR, LATUR AND
                         OTHERS
                            ...
                                    CORAM       : AJIT B. KADETHANKAR, J.

DATE : 19th SEPTEMBER 2025 PER COURT :-

1. Await notice.
2. Stand over to 17.10.2025.
3. Interim relief, if any, to continue till then.
4. If the respondent appears in any matter, he shall lodge his appearance in the Registry.

[AJIT B. KADETHANKAR, J.] PRW